LexSANJAY KUMAR DWIVEDI
24,823 recorded High Court judgment(s) · 2019–2026
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 24823 |
Disposal nature
| Allowed | 7768 |
| Disposed Off | 6884 |
| Dismissed as Withdrawn | 3740 |
| Dismissed | 3050 |
| Dismissed AS Infractous | 1373 |
| Rejected | 728 |
| Dropped | 534 |
| Partly Allowed | 190 |
Recent judgments
- SANJAY KUMAR SINGH v. STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
- RAVINDRA KUMAR SINGH v. STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
- KESHWAR MAHLI v. STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
- RAJIV KUMAR SINGH ALIAS RAJEEV KUMAR SINGH v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
- BALRAM SAHU v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
- NAU SK ALIAS NAJU SK ALIAS NAZMUDDIN v. STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
- MOHAN RAM ALIAS MOHAN BHUIYAN ALIAS BHUIYAN v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
- KULESHWAR SINGH v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
- KISHORE MUNDA ALIAS RAJKISHORE MUNDA v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
- FARUKH ANSARI @ MD. FARUKH ANSARI v. STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)