LexSANJAY KUMAR DWIVEDI
25 recorded High Court judgment(s) · 2020–2022
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 25 |
Disposal nature
| Disposed Off | 9 |
| Allowed | 7 |
| Dismissed as Withdrawn | 5 |
| Dismissed | 4 |
Recent judgments
- COURT ON ITS OWN MOTION v. THE STATE OF JHARKHAND — Jharkhand High Court (2022-11-30)
- SANGAM KUMAR v. THE STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY DEPTT OF HOME PRISON AND DISASTER MANAGEMENT — Jharkhand High Court (2022-11-30)
- COURT ON ITS OWN MOTION v. THE STATE OF JHARKHAND — Jharkhand High Court (2022-11-30)
- RAKESH KUMAR SINGH v. THE STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY — Jharkhand High Court (2022-11-30)
- VIMAL KUMAR JHA v. THE STATE OF JHARKHAND THROUGH CHIEF SECRETARY — Jharkhand High Court (2022-11-30)
- DINESH KUMAR SAHU v. STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY — Jharkhand High Court (2022-11-30)
- DHARMENDRA KUMAR SINGH v. THE HONBLE HIGH COURT OF JHARKHAND THROUGH ITS REGISTRAR GENERAL — Jharkhand High Court (2022-06-29)
- RAMPRAWESH SAHU v. STATE OF JHARKHAND — Jharkhand High Court (2021-10-01)
- BIHAR STATE FINANCIAL CORPORATION THROUGH ITS MANAGING DIRECTOR v. UPENDRA KUMAR SINHA — Jharkhand High Court (2021-02-11)
- THE STATE OF JHARKHAND v. DR MRS KARUNA JHA — Jharkhand High Court (2021-02-11)