LexSANJAY KUMAR,D.V.S.S.SOMAYAJULU
53 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 53 |
Disposal nature
| DISMISSED | 11 |
| WITHDRAWN | 9 |
| DISMISSED NO COSTS | 9 |
| DISPOSED OF NO COSTS | 8 |
| ALLOWED NO COSTS | 7 |
| DISMISSED AS INFRUCTUOUS | 4 |
| DISMISSED FOR DEFAULT | 3 |
| CLOSED NO COSTS | 1 |
Recent judgments
- M/S. KINDUSTAN UNILEVER LIMITED v. STATE OF ANDHRA PRADESH — Telangana High Court (2018-06-08)
- M/S. HINDUSTAN LEVER LIMITED v. STATE OF ANDHRA PRADESH — Telangana High Court (2018-06-08)
- Narayanam Srinivas, v. M/s Asset Reconstruction Company India Ltd., — Telangana High Court (2018-03-15)
- Madan Lal v. The State Bank of India — Telangana High Court (2018-03-14)
- Smt. Komati Lakshmi Vani Parvathi v. Andhra Bank — Telangana High Court (2018-03-14)
- K.T. Vijay Kumar v. Union Bank of India — Telangana High Court (2018-03-14)
- Maruthi Corporation Ltd v. SICOM Limited — Telangana High Court (2018-03-14)
- K.T. VIJAY KUMAR, VIJAYAWADA v. AUTHORIZED OFFICER, UNION BANK OF INDIA, VIJAYAWADA — Telangana High Court (2018-03-14)
- Meliora Asset Reconstruction Company Limited v. The Chairman and Managing Director , — Telangana High Court (2018-03-14)
- N.Raji Reddy v. Union of India — Telangana High Court (2018-03-14)