LexSANJAY KUMAR,B.SIVA SANKARA RAO
311 recorded High Court judgment(s) · 2014–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 311 |
Disposal nature
| DISMISSED NO COSTS | 64 |
| DISPOSED OF NO COSTS | 54 |
| WITHDRAWN | 37 |
| ALLOWED NO COSTS | 34 |
| CLOSED NO COSTS | 32 |
| DISMISSED | 30 |
| DISMISSED AS INFRUCTUOUS | 29 |
| DISMISSED FOR DEFAULT | 28 |
Recent judgments
- SHAIK PASHA, HYD DIST AND 9 OTHERS v. G. KISHAN, HYD DIST AND 2 OTHERS — Telangana High Court (2018-09-28)
- V.PRANITHA, HYD DIST. AND ANOTHER v. KISHAN, HYD AND 2 OTHERS — Telangana High Court (2018-09-28)
- SUMANA ELECTRONICS v. LAKSHMI VILAS BANK — Telangana High Court (2017-12-29)
- Abdul Hakeem, v. Sri C.Pardhasaradhi, IAS, — Telangana High Court (2017-10-27)
- Smt. Arava Masthanamma, v. Sri. T.Raghvendra Reddy, — Telangana High Court (2017-10-27)
- Sri. Billa Prabhakar Rao S/o Billa Mallaiah v. The State Bank of Hyderabad — Telangana High Court (2017-10-27)
- Sri. Billa Prabhalcar Rao, v. Mr. K. Suresh Reddy — Telangana High Court (2017-10-27)
- Shabana Yasmeen v. Ahmed Mohiuddin — Telangana High Court (2017-10-06)
- N. Pandurangam, v. G.RaghumaReddy, — Telangana High Court (2017-09-01)
- G. Aravinda Kumar, v. G.Aravindkumar, I.A.S., — Telangana High Court (2017-09-01)