SANJAY KUMAR,. ARCHANA PURI

45 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• JAGJEET KAUR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2021-02-12)
• JULLUNDUR ENGINEERING COMPANY v. DEBTS RECOVERY TRIBUNAL-1 CHANDIGARH AND OTHERS — Punjab & Haryana High Court (2021-02-12)
• MOHIT YADAV v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2021-02-11)
• PARNEET KAUR AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2021-02-11)
• SAHIBEE ANAND v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2021-02-11)
• ANKUSH KATARIA v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2021-02-11)
• JASWINDER KAUR AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2021-02-11)
• SUKHDEV SINGH AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2021-02-11)
• CHANDI RAM v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2021-02-11)
• SARABJEET KAUR AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2021-02-11)