LexSANJAY KUMAR,A.SHANKAR NARAYANA
145 recorded High Court judgment(s) · 2015–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 144 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| PARTLY ALLOWED NO COSTS | 136 |
| DISMISSED | 3 |
| DISPOSED OF NO COSTS | 3 |
| ALLOWED NO COSTS | 1 |
| DISMISSED NO COSTS | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- The Spl. Dy. Collector (MCH) v. Yousuf Ali Khan — Telangana High Court (2018-06-15)
- The Commissioner v. Smt.L.Vijaya Kumari — Telangana High Court (2018-02-02)
- Sri Vadde Anjanappa v. State of Andhra Pradesh, — Telangana High Court (2017-10-27)
- B.Shiva Prasad Rao, v. The State of Andhra Pradesh, — Telangana High Court (2017-10-13)
- Patan Abdul Rajak , Tailor Rajaq, v. The State of Andhra Pradesh, — Telangana High Court (2017-10-06)
- The Special Deputy Collector v. C. Sujatha — Telangana High Court (2016-04-28)
- The Spl.Deputy Collector v. C.Ramalakshmamma — Telangana High Court (2016-04-28)
- The Special Deputy Collector-cum-LAO., v. B.Surendranatha Reddy — Telangana High Court (2016-04-28)
- The Special Deputy Collector LA v. G.Raja Gopal Naidu — Telangana High Court (2016-04-28)
- The Special Deputy Collector-Land Acquisition v. C.Vijaya Bhaskar Reddy — Telangana High Court (2016-04-28)