LexSANJAY KUMAR
16,189 recorded High Court judgment(s) · 2002–2019
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 16178 |
| Andhra Pradesh High Court | 11 |
Disposal nature
| DISPOSED OF NO COSTS | 5762 |
| DISMISSED NO COSTS | 2232 |
| ALLOWED NO COSTS | 2106 |
| CLOSED NO COSTS | 1436 |
| WITHDRAWN | 1416 |
| ORDERED | 1123 |
| DISMISSED | 870 |
| DISMISSED AS INFRUCTUOUS | 666 |
Recent judgments
- Mohd. Taher v. Mr. Krishna Bhaskar, I.A.S., — Telangana High Court (2019-09-27)
- Mr. Mohd. Yousuf v. Mr.M.Somi Reddy — Telangana High Court (2019-09-27)
- Syed Shabhir v. Mr.M.Somi Reddy — Telangana High Court (2019-09-27)
- PUSHPANJALI COUNTRY RESORT TEEGALAGUTTAPALLY, HYD v. KAMALASAN REDDY, I.PS., KARIMNAGAR AND 2 OTHERS — Telangana High Court (2019-09-27)
- R. Harshavardhan, v. N. Surendra, — Telangana High Court (2019-09-27)
- P.Jangaiah, v. Venkateshwar Rao — Telangana High Court (2019-09-27)
- PUSYHPANJALI COUNTRY RESORT v. SRI V. B. KAMALASAN REDDY AND 2 OTHERS — Telangana High Court (2019-09-27)
- Mr. Mohd. Yakoob v. Mr.M.Somi Reddy — Telangana High Court (2019-09-27)
- M/s.Ramchander Laxminarayana Karwa v. C.Vivekanand Reddy, — Telangana High Court (2019-09-27)
- Jangili Sathaiah v. Sri Murali Krishna — Telangana High Court (2019-09-07)