LexSANJAY KUMAR
5,503 recorded High Court judgment(s) · 2016–2021
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 3453 |
| Punjab & Haryana High Court | 2050 |
Disposal nature
| DISMISSED | 1388 |
| BAIL GRANTED | 1344 |
| DISPOSED OF | 1060 |
| ALLOWED | 806 |
| D.F.D. FOR NON APPEARANCE | 326 |
| REJECTED | 229 |
| WITHDRAWN | 191 |
| DISPOSED | 145 |
Recent judgments
- AMIT GAIND v. UNION OF INDIA AND ANOTHER — Punjab & Haryana High Court (2021-02-10)
- LALIT BHALLA v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2021-02-10)
- RAGHU RAJ v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2021-02-10)
- PARVESH BHALLA v. UNION OF INDIA AND ANOTHER — Punjab & Haryana High Court (2021-02-10)
- RESHAM SINGH v. UNION OF INDIA AND ANOTHER — Punjab & Haryana High Court (2021-02-10)
- PARDEEP KUMAR AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-02-10)
- RAKESH KUMAR AND ORS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-02-10)
- AJAY SAINI AND ORS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-02-10)
- RAJESH KUMAR AND ORS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-02-10)
- Raghu Raj v. Union of India and other — Punjab & Haryana High Court (2021-02-10)