SANJAY KISHAN KAUL, . RAJIV SHAKDHER

353 recorded High Court judgment(s) · 2008–2019

Courts

Disposal nature

Recent judgments

• JITENDER JAIN v. KALLI DEVI & ANR — Delhi High Court (2019-05-20)
• F.SHAHERYAR AND ANR v. MINISTRY OF INFORMATION AND BROADCASTING THROUGH SECRETARY AND ORS — Delhi High Court (2013-09-19)
• COMMISSIONER OF POLICE & ORS. v. VIKRAM SINGH — Delhi High Court (2013-07-03)
• UNION OF INDIA & OTHERS v. HARENDER KUMAR & ORS. — Delhi High Court (2013-01-23)
• K.K.BHARDWAJ v. U O I — Delhi High Court (2013-01-03)
• SUR IRON & STEEL COMPANY PVT LTD v. ERA CONSTRUCTION INDIA LTD — Delhi High Court (2012-05-31)
• INDIAN PILOTS GUILD v. AIR INDIA LTD — Delhi High Court (2012-05-17)
• MEDIA ASIA PRIVATE LIMITED v. PRASAR BHARTI & ANR — Delhi High Court (2012-05-10)
• KEDERNATH BABBAR & ORS v. MOHAN BABBAR & ANR — Delhi High Court (2012-05-09)
• MOHAN BABBAR & ANR v. KEDAR NATH BABBAR & ORS — Delhi High Court (2012-05-09)