SANJAY KISHAN KAUL,LOK ADALAT BENCH - 2

46 recorded High Court judgment(s) · 2016–2017

Courts

Disposal nature

Recent judgments

• DINESH KUMAR v. STATE OF HY. — Punjab & Haryana High Court (2017-05-31)
• NIRMAL SINGH AND ORS v. STATE OF HARYANA — Punjab & Haryana High Court (2017-05-31)
• SURJIT SINGH & ORS. v. STATE OF PUNJAB — Punjab & Haryana High Court (2017-05-18)
• HARMINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2017-05-17)
• KULDEEP SINGH v. STATE OFPB. — Punjab & Haryana High Court (2017-05-16)
• MEHAR SINGH v. STATE OF HY.ETC. — Punjab & Haryana High Court (2017-05-11)
• BALWINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2017-05-09)
• DINESH KUMAR & ORS. v. STATE OF HARYANA — Punjab & Haryana High Court (2017-05-01)
• DHARAMPAL v. STATE OF HARYANA — Punjab & Haryana High Court (2017-05-01)
• SUCHA SINGH AND ANR. v. STATE OF PUNJAB — Punjab & Haryana High Court (2017-04-28)