SANJAY KISHAN KAUL,LOK ADALAT BENCH - 1

35 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• SHASHI KUMAR AND ANR. v. STATE OF HARYANA — Punjab & Haryana High Court (2016-12-09)
• MAHABIR ETC. v. STATE OF HY. — Punjab & Haryana High Court (2016-12-01)
• PARMINDER SINGH v. STATE OF PB. — Punjab & Haryana High Court (2016-12-01)
• HARJINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2016-11-30)
• GURMEET SINGH AND ORS. v. STATE OF HARYANA — Punjab & Haryana High Court (2016-11-22)
• AVTAR SINGH ETC. v. STATE OF PB.ETC. — Punjab & Haryana High Court (2016-11-10)
• HARBHAJAN DASS v. STATE OF PUNJAB — Punjab & Haryana High Court (2016-11-09)
• SURJIT SINGH v. STATE OF PUJAB — Punjab & Haryana High Court (2016-09-30)
• KAKA SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2016-09-23)
• RAJINDER v. STATE OF HARYANA — Punjab & Haryana High Court (2016-09-21)