SANJAY KISHAN KAUL, . INDERMEET KAUR

105 recorded High Court judgment(s) · 2012–2014

Courts

Disposal nature

Recent judgments

• SWARUP SINGH v. UNION OF INDIA & OTHERS — Delhi High Court (2014-11-25)
• SH. MUNNI LAL AND ANR v. UNIION OF INDIA AND ORS — Delhi High Court (2014-11-25)
• RAMBIR SINGH v. GOVT. OF INDIA — Delhi High Court (2014-01-13)
• SHER SINGH SIKRIWAL v. UOI & ORS. — Delhi High Court (2013-07-22)
• NATIONAL SMALL INDUSTRIES CORPORATION LTD v. M/S BHARAT THERMIT AND METAL POWER INDUSTRIES & ORS — Delhi High Court (2013-04-15)
• UNION OF INDIA v. M/S VARINDERA CONSTRUCTIONS LTD — Delhi High Court (2013-04-10)
• UNION OF INDIA v. M/S VARINDERA CONSTRUCTIONS LTD — Delhi High Court (2013-04-10)
• KIRAN HASIJA v. ESCORTS SECUIRTIES LTD. & ANR. — Delhi High Court (2013-04-08)
• PEGASUS ASSETS RECONSTRUCTION PVT LTD v. SH. ARUN SOGANI AND ORS — Delhi High Court (2013-04-03)
• M/SESSEL SYMAN TECHNOLOGIES LTD v. PRASAR BHARTI AND ORS — Delhi High Court (2013-03-22)