SANJAY KISHAN KAUL,. AUGUSTINE GEORGE MASIH

168 recorded High Court judgment(s) · 2003–2016

Courts

Disposal nature

Recent judgments

• COMMISSIONER CENTRAL EXCISE COMMISSIONERATE PANCHKULA v. M/S INDIAN OIL CORPORATION LTD AMBALA — Punjab & Haryana High Court (2016-07-21)
• M/S SADHU RAM & CO. v. M/S SHIV SHANKAR RICE MILLS — Punjab & Haryana High Court (2014-02-07)
• ASHOK KUMAR v. UNION TERRITORY CHANDIGARH AND ORS — Punjab & Haryana High Court (2013-10-22)
• PUNJAB NATIONAL BANK v. THE SUB DIVISIONAL OFFICER & ORS — Punjab & Haryana High Court (2013-09-11)
• ASSOCIATION OF PSEB AFFILIATED SCHOOLS v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2013-07-25)
• KABARWACHHA CO-OPOERATIVE LABOUR AND CONST. SOCIETY LTD v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2013-07-22)
• HANUMAN v. SUB DIVISIONAL OFFICER AND ANR — Punjab & Haryana High Court (2013-07-22)
• ASHOK KUMAR VERMA & ANR v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2013-07-22)
• MANGAL SINGH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2013-07-22)
• B.LAL SINGH v. VINOD KUMAR ETC. — Punjab & Haryana High Court (2013-07-18)