SANJAY KISHAN KAUL

1,616 recorded High Court judgment(s) · 2010–2025

Courts

Disposal nature

Recent judgments

• SMT.SATYA KUMARI v. GURMAIL SINGH & ANR. — Punjab & Haryana High Court (2025-08-27)
• SUNITA BANSAL AND ORS v. SANJAY GARG & ORS — Punjab & Haryana High Court (2025-05-19)
• JITENDER MATTA v. SANDEEP AND ORS — Punjab & Haryana High Court (2024-11-25)
• NEELAM AND ORS. v. SANDEEP SINGH AND ORS. — Punjab & Haryana High Court (2024-11-21)
• AMARJEET v. JOGENDER — Punjab & Haryana High Court (2024-11-12)
• BIRWATI AND ORS. v. PAWAN KUMAR AND ORS. — Punjab & Haryana High Court (2024-10-29)
• SUBHASH AND ANR v. VIKAS & ORS — Punjab & Haryana High Court (2024-09-25)
• RAM SAGAR v. GENERAL MANAGER HARYANA ROADWAYS & ORS — Punjab & Haryana High Court (2024-09-19)
• RAJBIR SINGH AND OTHERS v. JAGJIT SINGH OTHERS — Punjab & Haryana High Court (2024-09-19)
• ARVIND AND ORS. v. ARUN KUMAR AND ORS. — Punjab & Haryana High Court (2024-09-12)