SANJAY KAROL, . VIVEK SINGH THAKUR

79 recorded High Court judgment(s) · 2016–2018

Courts

Disposal nature

Recent judgments

• VIKRAM SINGH v. STATE OF HP — Himachal Pradesh High Court (2018-11-05)
• STATE OF HP v. SUBHKARAN — Himachal Pradesh High Court (2017-04-22)
• STATE OF HP v. RAJ KUMAR — Himachal Pradesh High Court (2017-04-22)
• STATE OF HP v. RAVI KUMAR — Himachal Pradesh High Court (2017-04-19)
• STATE OF HP v. ANIL SHARMA — Himachal Pradesh High Court (2017-04-19)
• BALAK RAM v. STATE OF HP — Himachal Pradesh High Court (2017-03-15)
• BIHARI LAL v. STATE OF HP — Himachal Pradesh High Court (2017-03-09)
• STATE OF HP v. SATPAL — Himachal Pradesh High Court (2017-01-11)
• AMAN KUMAR v. STATE OF HP — Himachal Pradesh High Court (2017-01-11)
• REENA DEVI v. STATE OF HP — Himachal Pradesh High Court (2017-01-11)