LexSANJAY KAROL, . V.K. SHARMA
94 recorded High Court judgment(s) · 2013–2014
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 94 |
Disposal nature
| Allowed | 60 |
| Disposed Off | 18 |
| Dismissed | 16 |
Recent judgments
- STATE BANK OF INDIA v. CENTRAL INFORMATION COMMISSION — Himachal Pradesh High Court (2014-07-17)
- STATE BANK OF INDIA v. THE CENTRAL INFORMATION COMMISION — Himachal Pradesh High Court (2014-03-01)
- STATE BANK OF INDIA v. THE CENTRAL INFORMATION COMMISION — Himachal Pradesh High Court (2014-03-01)
- STATE BANK OF INDIA v. THE CENTRAL INFORMATION COMMISION — Himachal Pradesh High Court (2014-03-01)
- STATE BANK OF INDIA v. CENTRAL INFORMATION COMMISION — Himachal Pradesh High Court (2014-03-01)
- STATE BANK OF INDIA v. THE CENTRAL INFORMATION COMMISION — Himachal Pradesh High Court (2014-03-01)
- STATE BANK OF INDIA v. THE CENTRAL INFORMATION COMMISION — Himachal Pradesh High Court (2014-03-01)
- STATE BANK OF INDIA v. THE CENTRAL INFORMATION COMMISION — Himachal Pradesh High Court (2014-03-01)
- STATE BANK OF INDIA v. THE CENTRAL INFORMATION COMMISION — Himachal Pradesh High Court (2014-03-01)
- STATE BANK OF INDIA v. THE CENTRAL INFORMATION COMMISION — Himachal Pradesh High Court (2014-03-01)