SANJAY KAROL, . SURESHWAR THAKUR

51 recorded High Court judgment(s) · 2014–2015

Courts

Disposal nature

Recent judgments

• Chandro v. STATE OF HP — Himachal Pradesh High Court (2015-12-24)
• Ganga Ram v. STATE OF HP — Himachal Pradesh High Court (2015-12-24)
• Pankaj Sharma v. STATE OF HP — Himachal Pradesh High Court (2015-12-24)
• Sher Singh Dod v. P.C. Dhiman — Himachal Pradesh High Court (2015-12-24)
• Sadhna Sharma v. Shrikant Baldi — Himachal Pradesh High Court (2015-12-24)
• SUKH DEV v. STATE — Himachal Pradesh High Court (2015-12-24)
• DR. DESH RAJ THAKUR v. PROF. ARUN DIWAKER NATH BAJPAI — Himachal Pradesh High Court (2015-12-24)
• Rama Devi v. STATE OF HP — Himachal Pradesh High Court (2015-12-24)
• Lata Katoch v. STATE OF HP — Himachal Pradesh High Court (2015-12-24)
• Shamsher Singh v. STATE OF HP — Himachal Pradesh High Court (2015-12-24)