SANJAY KAROL, . SANDEEP SHARMA

139 recorded High Court judgment(s) · 2016–2018

Courts

Disposal nature

Recent judgments

• THE CHAIRMAN-CUM-MANAGING DIRECTOR v. SHAMSHER SINGH AND OTHERS — Himachal Pradesh High Court (2018-11-02)
• JAGDISH CHAND SAPEHIA v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2018-10-25)
• STATE OF HP v. RAM KISHAN — Himachal Pradesh High Court (2018-10-11)
• STATE OF HP v. KUSHAL KUMAR ALIAS SHIMPU — Himachal Pradesh High Court (2018-10-11)
• ROCK CASTLE HOTELS PVT LTD v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2018-10-11)
• NEERAJ v. STATE OF HP — Himachal Pradesh High Court (2018-10-11)
• ISHWARI DEVI v. STATE OF HP — Himachal Pradesh High Court (2018-10-11)
• STATE OF HP v. KAPIL DEV — Himachal Pradesh High Court (2018-10-11)
• CSK HPKVV PALAMPUR v. TILAK CHAND — Himachal Pradesh High Court (2018-10-11)
• HP CIVIL SUPPLIES CORPORATION v. DUSHYANT KUMAR — Himachal Pradesh High Court (2018-10-11)