LexSANJAY KAROL, . RAJIV SHARMA
757 recorded High Court judgment(s) · 2011–2014
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 757 |
Disposal nature
| Disposed Off | 301 |
| Allowed | 228 |
| Dismissed | 209 |
| DISMISSED | 12 |
| ALLOWED | 3 |
| Rejected | 2 |
| (unspecified) | 2 |
Recent judgments
- STATE OF H.P v. SUSHIL SHARMA — Himachal Pradesh High Court (2014-07-18)
- AMAR DASS v. STATE OF HP — Himachal Pradesh High Court (2014-05-01)
- RAJINDER SINGH v. STATE OF HP — Himachal Pradesh High Court (2014-03-24)
- ROOP LAL v. STATE OF HP — Himachal Pradesh High Court (2014-01-06)
- HEMANT KUMAR v. STATE OF HP — Himachal Pradesh High Court (2014-01-06)
- HEM LATA v. DIVISIONAL COMMISSIONER — Himachal Pradesh High Court (2014-01-06)
- HEMANT KUMAR v. STATE OF HP — Himachal Pradesh High Court (2014-01-06)
- CHANDER SUKH v. STATE OF HP — Himachal Pradesh High Court (2013-12-24)
- BHANDARI v. STATE OF HP — Himachal Pradesh High Court (2013-12-24)
- MELA RAM( IN JAIL) v. STATE — Himachal Pradesh High Court (2013-12-24)