LexSANJAY KAROL, . P.S. RANA
2,242 recorded High Court judgment(s) · 2013–2016
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 2242 |
Disposal nature
| Disposed Off | 1802 |
| DISPOSED OFF | 417 |
| Dismissed | 9 |
| Transfer to other Court | 5 |
| DISMISSED | 4 |
| Transferred to HP Administrative Tribunal | 2 |
| OTHERS DISPOSED OFF | 2 |
| Allowed | 1 |
Recent judgments
- SOHAN LAL v. STATE OF HP — Himachal Pradesh High Court (2016-11-02)
- COMMISSIONER OF INCOME TAX v. MS H.P.GOVT.ENERGY DEVELOPMENT AGENCY — Himachal Pradesh High Court (2016-10-25)
- COMMISSIONER IT v. HRTC — Himachal Pradesh High Court (2016-10-25)
- VISHWAJIT SINGH v. CENTRAL BANK OF INDIA — Himachal Pradesh High Court (2016-07-16)
- STATE v. MAN SINGH — Himachal Pradesh High Court (2016-05-24)
- GURMUKH SINGH v. STATE OF HP — Himachal Pradesh High Court (2016-05-23)
- STATE OF HP v. GURMUKH SINGH — Himachal Pradesh High Court (2016-05-23)
- GURMUKH SINGH v. STATE OF HP — Himachal Pradesh High Court (2016-05-23)
- BHARAT SANCHAR NIGAM LIMITED v. RAMESH CHAND — Himachal Pradesh High Court (2016-05-18)
- STATE v. RAVI KANT — Himachal Pradesh High Court (2016-04-22)