SANJAY KAROL, . KULDIP SINGH

488 recorded High Court judgment(s) · 2013–2013

Courts

Disposal nature

Recent judgments

• BIRBAL SHARMA v. DIRECTOR CONSOLIDATION — Himachal Pradesh High Court (2013-11-26)
• AJAY KUMAR v. STATE OF HP — Himachal Pradesh High Court (2013-11-26)
• H.P.BOARD OF SCHOOL EDUCATION v. PRATIBHA KUMARI SONI — Himachal Pradesh High Court (2013-11-26)
• STATE OF HP v. SANT RAM — Himachal Pradesh High Court (2013-11-26)
• HUKAN CHAND v. HPSEB LTD — Himachal Pradesh High Court (2013-11-25)
• ASHOK MITTAL v. STATE — Himachal Pradesh High Court (2013-11-25)
• SURENDER KUMAR v. HPSSSB — Himachal Pradesh High Court (2013-11-25)
• SAURAV THAKUR v. HPSSSB — Himachal Pradesh High Court (2013-11-25)
• RITIKA v. HPSSSB — Himachal Pradesh High Court (2013-11-25)
• ISHWAR DUTT SHARMA v. STATE OF HP — Himachal Pradesh High Court (2013-11-20)