SANJAY KAROL,HONRABLE . R.B. MISRA
457 recorded High Court judgment(s) · 2007–2013
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 457 |
Disposal nature
| Dismissed | 367 |
| Allowed | 48 |
| DISMISSED | 18 |
| DISPOSED OFF | 7 |
| (unspecified) | 6 |
| Disposed Off | 5 |
| APPEAL ALLOWED | 4 |
| Transfer to other Court | 1 |
Recent judgments
- N.S.CHANDEL v. K.SANJAY MURTI — Himachal Pradesh High Court (2013-05-21)
- MOHINDER SINGH v. STATE — Himachal Pradesh High Court (2013-03-04)
- UDHAM SINGH GULERIA v. STATE — Himachal Pradesh High Court (2013-03-04)
- GHANSHYAM AGARWAL v. Y.S.PARMAR UNIVERSITY — Himachal Pradesh High Court (2013-03-04)
- RAJPUT BIR SINGH v. STATE — Himachal Pradesh High Court (2013-03-04)
- NOOR ALAM v. STATE — Himachal Pradesh High Court (2013-03-04)
- BIMLA DEVI SHARMA v. STATE — Himachal Pradesh High Court (2013-03-04)
- STATE v. HANS RAJ — Himachal Pradesh High Court (2013-03-04)
- PRAHLAD KUMAR v. STATE — Himachal Pradesh High Court (2012-09-20)
- RAJEEV SHARDA v. DEEPAK KUMAR — Himachal Pradesh High Court (2012-09-19)
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