LexSANJAY KAROL, . DHARAM CHAND CHAUDHARY
1,242 recorded High Court judgment(s) · 2013–2015
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 1242 |
Disposal nature
| Disposed Off | 1054 |
| Allowed | 141 |
| Dismissed | 32 |
| DISPOSED OFF | 12 |
| DISMISSED | 1 |
| ALLOWED | 1 |
| OTHERS DISPOSED OFF | 1 |
Recent judgments
- GOPAL SINGH v. ROHIT JAMWAL — Himachal Pradesh High Court (2015-10-01)
- CHAINA RAM v. STATE OF HP — Himachal Pradesh High Court (2015-10-01)
- BUDH RAM v. STATE OF HP — Himachal Pradesh High Court (2015-10-01)
- THAKUR DASS v. STATE OF HP — Himachal Pradesh High Court (2015-10-01)
- DHARAM PAL v. STATE OF HP — Himachal Pradesh High Court (2015-10-01)
- MAHESH DAHIYA v. ROHIT JAMWAL — Himachal Pradesh High Court (2015-10-01)
- SITA RAM v. STATE — Himachal Pradesh High Court (2015-10-01)
- SUMESH KUMAR v. RITESH CHAUHAN — Himachal Pradesh High Court (2015-09-10)
- DAULAT RAM v. STATE OF HP — Himachal Pradesh High Court (2015-09-10)
- STATE OF HP v. ANITA PARIHAR — Himachal Pradesh High Court (2015-09-10)