SANJAY KAROL

793 recorded High Court judgment(s) · 2018–2019

Courts

Tripura High Court

793

Disposed Of	638
Withdrawn	70
Dismissed	40
Allowed	20
Dissmiss For Default/Non-Prosecution	9
Infractous	6
Rejected	4
NOT-PRESSED	3

AIRPORT AUTHORITY OF INDIA v. KALPANA SARKAR AND ORS — Tripura High Court (2019-11-07)
MINA PAUL AND ORS v. MD. SHAHIDUR ALI AND ORS — Tripura High Court (2019-11-06)
SONALI CHANDA v. NARESH CHANDRA DAS — Tripura High Court (2019-11-04)
MINTU DEBNATH v. B.K.SAHU AND ANR — Tripura High Court (2019-11-04)
THE DY. CHIEF ENGG. (CONST) N.F. RAILWAY v. BABY DEBNATH AND ANR — Tripura High Court (2019-11-04)
TAPAN BARDHAN v. MANOJ KUMAR AND ORS — Tripura High Court (2019-11-04)
ABHIRAM BHOWMIK v. THE STATE OF TRIPURA AND ANR — Tripura High Court (2019-11-04)
TANUSREEE SARKAR v. STATE OF TRIPURA AND 2 ORS. — Tripura High Court (2019-11-01)
ABDUL SALAM v. REMEMBER KHASIA AND ORS — Tripura High Court (2019-10-03)
ANIL CH. SUKLA DAS v. THE DY. CHIEF ENGG. (CONST) N.F.RAILWAY AND ANR — Tripura High Court (2019-10-01)