SANJAY KAROL, . CHANDER BHUSAN BAROWALIA

155 recorded High Court judgment(s) · 2016–2018

Courts

Himachal Pradesh High Court

155

Disposed Off	119
(unspecified)	21
DISPOSED OFF	10
Dismissed	2
Dissmiss For Default/Non-Prosecution	1
OTHER DISPOSED OFF	1
Allowed To be withdrawn	1

MAHENDER KUMAR v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2018-11-06)
ASHA THAKUR v. STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2018-11-06)
DINA NATH AND OTHERS v. THE MUNICIPAL COUNCIL AND OTHERS — Himachal Pradesh High Court (2018-11-06)
TARA DEVI v. STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2018-11-06)
SURESH CHAND v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2018-11-06)
LAXMI DEVI v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2018-11-06)
PAWAN KUMAR v. THE PRINCIPAL SECRETARY — Himachal Pradesh High Court (2018-11-06)
DEVENDER KUMAR VERMA v. STATE OF HP — Himachal Pradesh High Court (2018-11-06)
STATE v. BUDH BAHADUR — Himachal Pradesh High Court (2018-11-05)
J.M.J ESSENTIAL OIL COMPANY v. COMMISSIONER OF INCOME TAX — Himachal Pradesh High Court (2018-11-05)