SANJAY KAROL, . AJAY MOHAN GOEL

255 recorded High Court judgment(s) · 2016–2018

Courts

Disposal nature

Recent judgments

• M/S ANDRITZ HYDRO PVT LTD v. SJVN LTD AND ANOTHER — Himachal Pradesh High Court (2018-11-06)
• Court On its Own Motion v. STATE OF HP — Himachal Pradesh High Court (2018-11-06)
• STATE v. AMAR LAL SHARMA — Himachal Pradesh High Court (2018-11-05)
• STATE v. WAZIR SINGH — Himachal Pradesh High Court (2018-11-05)
• KALU RAM v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2018-11-05)
• KAMINI SHARMA v. ARUN KUMAR AND OTHERS — Himachal Pradesh High Court (2018-11-05)
• SAT PAL v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2018-11-05)
• BALVINDER SINGH v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2018-11-05)
• JOGINDER SINGH v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2018-11-05)
• BALVINDER KUMAR v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2018-11-05)