SANJAY KAROL, ACTING , . VIVEK SINGH THAKUR

38 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• PREM CHAND SHARMA v. UNION OF INDIA — Himachal Pradesh High Court (2018-09-05)
• VIDYA DEVI v. UNION OF INDIA — Himachal Pradesh High Court (2018-09-05)
• SURENDER KUMAR v. HPSEB LTD AND OTHERS — Himachal Pradesh High Court (2018-08-31)
• RANBIR SINGH v. HRTC AND ANOTHER — Himachal Pradesh High Court (2018-08-24)
• RAMESH CHAND v. HRTC AND ANOTHER — Himachal Pradesh High Court (2018-08-24)
• RAJESH KUMAR v. HRTC AND ANOTHER — Himachal Pradesh High Court (2018-08-24)
• PARKASH CHAND v. HRTC AND ANOTHER — Himachal Pradesh High Court (2018-08-24)
• GURCHARAN SINGH (DECEASED THROUGH LRS SANTOSH KUMARI v. DEVESH KUMAR — Himachal Pradesh High Court (2018-08-16)
• DINESH KUMAR v. RAJO — Himachal Pradesh High Court (2018-08-16)
• KRISHAN CHAND v. THE HP STATE CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD — Himachal Pradesh High Court (2018-08-16)