SANJAY KAROL, ACTING , . TARLOK SINGH CHAUHAN

202 recorded High Court judgment(s) · 2015–2018

Courts

Disposal nature

Recent judgments

• Roshan Lal v. STATE OF HP — Himachal Pradesh High Court (2018-09-05)
• VEENA DEVI v. STATE BANK OF INDIA — Himachal Pradesh High Court (2018-07-23)
• JAGJIWAN RAM v. STATE OF HP — Himachal Pradesh High Court (2018-05-30)
• ASHOK KUMAR v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2018-05-09)
• JAGAT RAM v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2018-05-09)
• SUNIL KUMAR v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2018-05-09)
• JOGINDER SINGH v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2018-05-09)
• KRISHNA DEVI v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2018-05-09)
• PARAS DHAULTA v. STATE OF HP — Himachal Pradesh High Court (2018-05-04)
• COURT ON ITS OWN MOTION v. STATE OF HP — Himachal Pradesh High Court (2018-05-02)