LexSANJAY KAROL, ACTING , . SANDEEP SHARMA
1,329 recorded High Court judgment(s) · 2014–2022
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 1329 |
Disposal nature
| Disposed Off | 1269 |
| (unspecified) | 33 |
| Dismissed | 13 |
| Allowed | 4 |
| ALLOWED TO BE WITHDRWAN AT FINAL HEARING STAGE | 2 |
| DISPOSED OFF | 2 |
| Modified | 1 |
| DISMISSED | 1 |
Recent judgments
- HARVINDER KAUR DHILLON AND ANOTHER v. REGISTRAR OF SOCIETIES AND OTHERS — Himachal Pradesh High Court (2022-06-03)
- GULAB SINGH v. HRTC AND OTHERS — Himachal Pradesh High Court (2018-10-04)
- TENZIN TSOMO TENGA v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2018-10-04)
- MAAN SINGH v. AUTHORIZED OFFICER UCO BANK JUBBAL AND ANOTHER — Himachal Pradesh High Court (2018-10-04)
- GAGAN DEEP PRASHAR v. UNION OF INDIA — Himachal Pradesh High Court (2018-10-04)
- AMBIKA CHAUDHARY AND OTHERS v. STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2018-10-04)
- ILMO DEVI v. JAGMOHAN SINGH NEGI — Himachal Pradesh High Court (2018-10-04)
- YOGESH KUMAR CHANDEL v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2018-10-04)
- MUNISH RAM v. THE EXECUTIVE ENGINEER HPPWD — Himachal Pradesh High Court (2018-10-04)
- GURPREET SINGH BAKSHI AND ANOTHER v. STATE BANK OF INDIA AND ANOTHER — Himachal Pradesh High Court (2018-10-04)