SANJAY KAROL, ACTING , PRINCIPAL DIVISION BENCHES

36 recorded High Court judgment(s) · 2014–2018

Courts

Disposal nature

Recent judgments

• T.K. Majumdar v. UNION OF INDIA — Himachal Pradesh High Court (2018-08-20)
• STATE OF HP v. Shashi Bala — Himachal Pradesh High Court (2018-08-06)
• STATE OF HP v. Sanjay Kumar — Himachal Pradesh High Court (2018-07-17)
• PARTAP CHAND v. STATE OF HP — Himachal Pradesh High Court (2018-07-11)
• STATE OF HP v. JAI PAL — Himachal Pradesh High Court (2018-07-05)
• JASWANTI DEVI v. STATE OF HP — Himachal Pradesh High Court (2018-04-16)
• GIRI RAJ SHARMA v. STATE — Himachal Pradesh High Court (2018-04-09)
• BHAWNA DEVI v. STATE BAK OF INDIA — Himachal Pradesh High Court (2018-04-09)
• MS S.D.R WINES v. ADDL.EXCISE TAXATION COMMISSIONER — Himachal Pradesh High Court (2018-03-20)
• MS JOHN RAYMOND BRIGHT v. ADDL.EXCISE TAXATION COMMISSIONER — Himachal Pradesh High Court (2018-03-20)