SANJAY KAROL, ACTING , . CHANDER BHUSAN BAROWALIA

30 recorded High Court judgment(s) · 2013–2018

Courts

Disposal nature

Recent judgments

• KAMLA NAND v. STATE OF HP — Himachal Pradesh High Court (2018-11-06)
• STATE OF HP v. SANTOSH KUMAR — Himachal Pradesh High Court (2018-10-24)
• COMMISSIONER OF INCOME TAX v. SARABJIT SINGH — Himachal Pradesh High Court (2018-10-24)
• SEHER ALI SAINI v. STATE OF HP — Himachal Pradesh High Court (2018-09-12)
• MEERA BHOGAL v. MANAGING DIRECTOR AND ANOTHER — Himachal Pradesh High Court (2018-06-12)
• STATE OF HP v. SUKH PAL — Himachal Pradesh High Court (2018-03-28)
• HIGH VALLEY INDUSTRIAL CORPORATION v. DY. COMMISSIONER OF INCOME TAX — Himachal Pradesh High Court (2018-01-05)
• RATTI RAM v. HIMACHAL PRADESH GRAMIN BANK — Himachal Pradesh High Court (2017-12-29)
• COLLECTOR LAND ACQUISITION v. SWARU RAM — Himachal Pradesh High Court (2017-12-22)
• NTPC LIMITED v. SHANKRU — Himachal Pradesh High Court (2017-12-22)