LexSANJAY KAROL, ACTING , . AJAY MOHAN GOEL
1,720 recorded High Court judgment(s) · 2014–2023
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 1720 |
Disposal nature
| Disposed Off | 1639 |
| (unspecified) | 44 |
| Dismissed | 12 |
| Allowed | 10 |
| DISPOSED OFF | 6 |
| Allowed To be withdrawn | 4 |
| Dissmiss For Default/Non-Prosecution | 1 |
| APPEAL ALLOWED | 1 |
Recent judgments
- SUBHASH CHAND v. UNION OF INDIA AND OTHERS — Himachal Pradesh High Court (2023-04-26)
- SUSHMA DEVI v. UNION OF INDIA AND OTHERS — Himachal Pradesh High Court (2023-04-26)
- GOPI CHAND v. UNION OF INDIA AND OTHERS — Himachal Pradesh High Court (2023-04-26)
- HIMACHAL PRADESH SECRETARIATE EMPLOYEES COOPERATIVE HOUSING SOCIETY v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2022-06-01)
- THE DAMAH DEVTA MILK PRODUCERS COOPERATIVE SOCIETY LTD v. HP STATE CO OPERATIVE MILK PRODUCERS FED. LTD. AND OTHERS — Himachal Pradesh High Court (2019-06-12)
- BISHAN DASS v. RAM SUBHASH SINGH AND OTHERS — Himachal Pradesh High Court (2018-10-04)
- BHIM SEN v. YESHWANT BHAKAR — Himachal Pradesh High Court (2018-10-04)
- RAMESH CHAND v. GIANA RAM — Himachal Pradesh High Court (2018-10-04)
- Court on its own Motion v. STATE OF HP — Himachal Pradesh High Court (2018-10-04)
- NAV PARKASH PARIHAR v. MUNICIPAL CORPORATION SHIMLA AND ANOTHER — Himachal Pradesh High Court (2018-10-04)