SANJAY KAROL, ACTING

1,547 recorded High Court judgment(s) · 2013–2018

Courts

Himachal Pradesh High Court

1547

Disposed Off	1402
Dismissed	74
DISPOSED OFF	32
(unspecified)	14
Allowed	13
Transferred to HP Administrative Tribunal	5
Dissmiss For Default/Non-Prosecution	2
DELAY CONDONATED/REJECTED.	2

PARAMJIT SINGH CHHATWAL v. STATE OF HP — Himachal Pradesh High Court (2018-10-05)
VINAY KUMAR v. DIWAN CHAND SHARMA AND ANOTHER — Himachal Pradesh High Court (2018-10-05)
HARI SINGH v. STATE OF HP — Himachal Pradesh High Court (2018-10-05)
RAJESH SHARMA v. SAT PAL MEHTA — Himachal Pradesh High Court (2018-10-05)
PAWAN KUMAR v. SHRI RAM TRANSPORT FINANCE COMPANY LTD — Himachal Pradesh High Court (2018-10-05)
PRAKASH CHAND v. STATE OF HP — Himachal Pradesh High Court (2018-10-05)
RAM BAHADUR v. STATE OF HP — Himachal Pradesh High Court (2018-10-03)
RAMAN KAUSHAL v. STATE OF HP — Himachal Pradesh High Court (2018-10-03)
DILA v. STATE OF HP — Himachal Pradesh High Court (2018-10-03)
BIKRAM SINGH v. STATE OF HP — Himachal Pradesh High Court (2018-10-01)