LexSANJAY KAROL
8,653 recorded High Court judgment(s) · 1993–2018
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 8653 |
Disposal nature
| Disposed Off | 2901 |
| Dismissed | 2330 |
| Allowed | 2007 |
| DISPOSED OFF | 702 |
| (unspecified) | 214 |
| DISMISSED | 116 |
| ALLOWED | 97 |
| REMANDED | 85 |
Recent judgments
- RAJESH THAKUR v. CENTRAL BUREAU OF INVESTIGATION — Himachal Pradesh High Court (2018-11-05)
- JAIPAL SINGH BHADWAL v. UNION OF INDIA — Himachal Pradesh High Court (2018-11-02)
- SUNIL CHAUHAN v. GAURAV SHARMA — Himachal Pradesh High Court (2018-10-05)
- SUSHMA TRIPATHI v. STATE OF HP — Himachal Pradesh High Court (2018-10-05)
- BABU RAM SHARMA v. SHAKUNTLA — Himachal Pradesh High Court (2018-10-05)
- CHINMAY DIXIT v. STATE OF HP — Himachal Pradesh High Court (2018-10-05)
- BHAKATI DIXIT v. STATE OF HP — Himachal Pradesh High Court (2018-10-05)
- ANUBHUTI SHUKLA v. STATE OF HP — Himachal Pradesh High Court (2018-10-05)
- AKHILESH TRIPATHI v. STATE OF HP — Himachal Pradesh High Court (2018-10-05)
- ANAMIKA SHUKLA v. STATE OF HP — Himachal Pradesh High Court (2018-10-05)