LexSANJAY K. AGRAWAL, SANJAY KUMAR JAISWAL
1,058 recorded High Court judgment(s) · 2024–2026
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 1058 |
Disposal nature
| ALLOWED | 413 |
| PARTLY ALLOWED | 231 |
| DISMISSED | 169 |
| DISPOSED OFF | 159 |
| DISMISSED FOR NON-COMPLYING CONDITIONAL ORDER | 67 |
| WITHDRAWN | 13 |
| ABATED | 3 |
| D.F.D.(DISSMISSED ON DEFAULT) | 2 |
Recent judgments
- R. S. VISHWAKARMA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-14)
- PUJA SRIVASTAVA v. ANMOL SINHA — Chhattisgarh High Court (2026-05-13)
- NAJMA BEGUM v. RAGHUNATH PRASAD — Chhattisgarh High Court (2026-05-11)
- SHRI ASHUTOSH TANDAN v. SMT. JYOTI TANDAN — Chhattisgarh High Court (2026-05-10)
- DAMYANTI DEVTA (IN PERSON) v. VAKIL KUMAR DEVTA — Chhattisgarh High Court (2026-05-10)
- SANIT VERMA v. SARITA — Chhattisgarh High Court (2026-05-07)
- RUPESH KUMAR DAHARIYA v. RAMESHWARI DAHARIYA — Chhattisgarh High Court (2026-05-06)
- SATENDRA KUMAR YADAV v. DHANESH KUMAR YADAV — Chhattisgarh High Court (2026-04-30)
- RAMSHANKAR PATEL v. SMT. PUSHPALATA PATEL — Chhattisgarh High Court (2026-04-30)
- CHHOTU NETAM v. SMT. PINKY NETAM (KUNJAM) — Chhattisgarh High Court (2026-04-22)