SANJAY K. AGRAWAL, SACHIN SINGH RAJPUT

443 recorded High Court judgment(s) · 2022–2026

Courts

Chhattisgarh High Court

443

ALLOWED	128
DISMISSED	117
DISPOSED OFF	98
PARTLY ALLOWED	67
DISMISSED FOR NON-COMPLYING CONDITIONAL ORDER	19
WITHDRAWN	8
ABATED	2
REJECTED	2

POONAM SONI v. PRADEEP KUMAR SONI — Chhattisgarh High Court (2026-05-05)
THE ASSISTANT COMMISSIONER OF INCOME TAX, v. R.R. INDUSTRIAL CORPORATION (INDIA) PVT. LTD., — Chhattisgarh High Court (2026-05-05)
RAJNATH TANDON v. ALI AKBAR SAIFI — Chhattisgarh High Court (2026-05-05)
C.G. HOUSING BOARD v. SMT. SANDHYA GUMASHTA — Chhattisgarh High Court (2026-05-04)
UNION OF INDIA v. MANISH MALVI — Chhattisgarh High Court (2026-05-04)
SMT. SANDHYA GUMASTA v. STATE OF MADHYA PRADESH (PRESENTLY CHHATTISGARH) — Chhattisgarh High Court (2026-05-04)
Vijay Kumar Tejwani v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-04)
Rajesh Kumar Hablani v. State of Chhattisgarh — Chhattisgarh High Court (2026-05-04)
M/S HARI OM PLASTIC v. State of Chhattisgarh — Chhattisgarh High Court (2026-05-04)
MANAGING DIRECTOR v. SMT. GEETA BAI SIDAR — Chhattisgarh High Court (2026-04-30)