LexSANJAY K. AGRAWAL, RAKESH MOHAN PANDEY
272 recorded High Court judgment(s) · 2022–2025
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 272 |
Disposal nature
| ALLOWED | 91 |
| DISMISSED | 77 |
| DISPOSED OFF | 49 |
| PARTLY ALLOWED | 35 |
| WITHDRAWN | 16 |
| ABATED | 3 |
| INFRUCTUOUS | 1 |
Recent judgments
- DINESH VERMA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-09-18)
- JUNIOR ENGINEER v. SMT. RAJNI SINGH — Chhattisgarh High Court (2025-09-18)
- STATE OF CHHATTISGARH v. VINOD KUMAR PATEL and ORS. — Chhattisgarh High Court (2025-09-18)
- XYZ v. STATE OF CHHATTIGARH — Chhattisgarh High Court (2025-09-18)
- VINOD KUMAR PATEL v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-09-18)
- STATE OF CHHATTISGARH v. NIKHIL KUMAR NAIK — Chhattisgarh High Court (2023-04-24)
- NIKHIL KUMAR NAIK v. Dr. MANINDER KAUR DWIVEDI — Chhattisgarh High Court (2023-04-24)
- RAJ KASHYAP v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-04-24)
- KU. NAMITA SAHU (IN PERSON) v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-04-24)
- STATE OF CHHATTISGARH v. DEVDHAR NISHAD — Chhattisgarh High Court (2023-04-12)