SANJAY K. AGRAWAL, . RAJANI DUBEY

138 recorded High Court judgment(s) · 2018–2026

Courts

Disposal nature

Recent judgments

• KARAN SINGH RAJPUT v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-03-23)
• DBB. v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-03-23)
• MOHD. MOIN @ TULSI PRASAD v. BLOCK EDUCATION OFFICER — Chhattisgarh High Court (2026-02-03)
• GULAB AHIRESH v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-07-17)
• GULAB AHIRESH v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-08-22)
• SHIVAM REAL INFRA DEVELOPERS PVT. LTD. v. VIKASH PURI — Chhattisgarh High Court (2024-03-21)
• AMANAT v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-03-21)
• SOUTH EASTERN COALFIELDS LIMITED v. M/S PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LTD. — Chhattisgarh High Court (2024-03-21)
• SOUTH EASTERN COALFIELDS LIMITED, v. M/S PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LTD., — Chhattisgarh High Court (2023-12-20)
• PRAVEEN KUMAR PANDEY v. JUGAL KISHORE PANDEY (DEAD) — Chhattisgarh High Court (2023-11-03)