LexSANJAY K. AGRAWAL, RADHAKISHAN AGRAWAL
1,078 recorded High Court judgment(s) · 2023–2026
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 1078 |
Disposal nature
| PARTLY ALLOWED | 276 |
| ALLOWED | 276 |
| DISMISSED | 262 |
| DISPOSED OFF | 212 |
| WITHDRAWN | 23 |
| DISMISSED FOR NON-COMPLYING CONDITIONAL ORDER | 13 |
| D.F.D.(DISSMISSED ON DEFAULT) | 9 |
| INFRUCTUOUS | 3 |
Recent judgments
- JUNIOR ENGINEER v. TEKSINGH — Chhattisgarh High Court (2026-04-23)
- JAVINDAR SINGH SALUJA v. LAXMI DEVI — Chhattisgarh High Court (2026-04-09)
- SHYAMLAL v. CHANDRASHEKHAR — Chhattisgarh High Court (2026-01-29)
- UNION OF INDIA v. C.C.S. RAO — Chhattisgarh High Court (2026-01-11)
- M/S ALSTOM T AND D INDIA LIMITED v. COMMISSIONER OF COMMERCIAL TAX — Chhattisgarh High Court (2025-12-11)
- Kista Sodhi v. State Of Chhattisgarh — Chhattisgarh High Court (2025-11-30)
- SHIV MANGAL v. KABUTARI BAI — Chhattisgarh High Court (2025-11-30)
- JEET RAM PRAJAPAT v. UNION OF INDIA — Chhattisgarh High Court (2025-11-18)
- JUNIOR ENGINEER v. TEKSINGH — Chhattisgarh High Court (2025-11-18)
- M/S ROSE CONSTRUCTION v. THE MANAGER — Chhattisgarh High Court (2025-11-18)