SANJAY K. AGRAWAL, PRITINKER DIWAKER

48 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• C. L. Athnagar v. Hiraman Lal Sahu — Chhattisgarh High Court (2018-05-08)
• Nirmal Chandra Roy v. State Of Chhattisgarh — Chhattisgarh High Court (2018-05-08)
• NTPC Limited v. Vinayak Singh — Chhattisgarh High Court (2017-11-22)
• Arun Das Minj v. G. R. Churendra — Chhattisgarh High Court (2017-11-22)
• Lekhram Kaushik @ Lekhuram v. Umesh Shukla — Chhattisgarh High Court (2017-11-22)
• Salik Ram Verma v. State Of Chhattisgarh — Chhattisgarh High Court (2017-11-22)
• Sachidanand Singh v. Shri Ashok Agrawal — Chhattisgarh High Court (2017-11-22)
• Smt. Rekha Bai v. Jhummer Lal Jain — Chhattisgarh High Court (2017-11-22)
• Dinesh Kumar Soni v. State Of Chhattisgarh And Ors. — Chhattisgarh High Court (2017-06-19)
• Akhraj Jain v. Rent Control Tribunal — Chhattisgarh High Court (2017-05-26)