LexSANJAY K. AGRAWAL, NARESH KUMAR CHANDRAVANSHI
20 recorded High Court judgment(s) · 2022–2024
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 20 |
Disposal nature
| PARTLY ALLOWED | 9 |
| ALLOWED | 8 |
| DISMISSED | 2 |
| DISPOSED OFF | 1 |
Recent judgments
- SHIVCHARAN KANWAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-08-12)
- LAKHAN LAL DHRUV v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-08-12)
- DHANESHWAR YADAV @ DHANIYA YADAV v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-08-12)
- VISHAL DEVAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-08-12)
- GHANSHYAM SAHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-08-12)
- PARASRAM KAIVART v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-08-04)
- RAJNISH @ VICKY YADAV v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-08-04)
- SANJAY KUMAR KURRE v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-08-04)
- BALRAM SINGH KANWAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-08-04)
- Sumit Gendre v. State Of Chhattisgarh — Chhattisgarh High Court (2024-08-04)