SANJAY K. AGRAWAL, DEEPAK KUMAR TIWARI

334 recorded High Court judgment(s) · 2022–2025

Courts

Chhattisgarh High Court

334

ALLOWED	148
DISPOSED OFF	80
DISMISSED	52
PARTLY ALLOWED	33
DISMISSED FOR NON-COMPLYING CONDITIONAL ORDER	14
WITHDRAWN	3
REJECTED	2
ABATED	1

M/S STAREX MINERALS NEHRU NAGAR v. COMMISSIONER OF COMMERCIAL TAX — Chhattisgarh High Court (2025-08-28)
M/S STAREX MINERALS NEHRU NAGAR v. COMMISSIONER OF COMMERCIAL TAX — Chhattisgarh High Court (2025-08-28)
NANAKCHAND AGRAWAL v. THE INCOME TAX OFFICER — Chhattisgarh High Court (2025-08-28)
M/S RAIGARH IRON INDUSTRIES LTD. v. COMMISSIONER OF COMMERCIAL TAX — Chhattisgarh High Court (2025-08-28)
M/S BALAJEE MINERALS NEHRU NAGAR v. COMMISSIONER OF COMMERCIAL TAX — Chhattisgarh High Court (2025-08-28)
SOHARSAY v. SOUTH EASTERN COALFIELDS LIMITED — Chhattisgarh High Court (2025-08-11)
KANHAIYA LAL PATEL v. RUKMANI INFRASTRUCTURE PVT. LTD. — Chhattisgarh High Court (2025-08-11)
INCOME TAX OFFICER v. SANJAY KUMAR SHARMA — Chhattisgarh High Court (2025-08-10)
KAMLESH KUMAR CHANDEL v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-08-07)
RAMSHANKAR RAO v. NANDLAL OCCHWANI — Chhattisgarh High Court (2025-08-07)