LexSANJAY K. AGRAWAL
38,247 recorded High Court judgment(s) · 2012–2026
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 38247 |
Disposal nature
| DISPOSED OFF | 13392 |
| DISMISSED | 12803 |
| ALLOWED | 8754 |
| REJECTED | 953 |
| PARTLY ALLOWED | 713 |
| WITHDRAWN | 705 |
| INFRUCTUOUS | 343 |
| NON PROSECUTION | 267 |
Recent judgments
- SMT. JYOTI YADAV v. BHOLA RAM SAHU — Chhattisgarh High Court (2026-05-14)
- NARENDRA PRASAD MISHRA v. CHHAMENDRA VERMA — Chhattisgarh High Court (2026-05-14)
- THE NEW INDIA INSURANCE COMPANY LIMITED v. SMT. MEENA BAI PATEL — Chhattisgarh High Court (2026-05-14)
- THE ORIENTAL INSURANCE COMPANY LIMITED v. Kaushlya Dewangan — Chhattisgarh High Court (2026-05-14)
- SMT. SANTOSHI NAYAK v. BHOLA RAM SAHU — Chhattisgarh High Court (2026-05-14)
- KOUSHALYA DEWANGAN v. GANESH MANIKPURI — Chhattisgarh High Court (2026-05-14)
- RAM MILAN TIWARI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-14)
- SHATRUGHAN PRASAD UPADHYAY v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-14)
- FUTURE GENERALI INDIA INSURANCE COMPANY LIMITED v. SMT. SANTOSHI NAYAK — Chhattisgarh High Court (2026-05-14)
- DEENURAM YADAV v. PINTU YADAV — Chhattisgarh High Court (2026-05-14)