SANJAY K. AGRAWAL, ARVIND SINGH CHANDEL

357 recorded High Court judgment(s) · 2018–2024

Courts

Chhattisgarh High Court

357

ALLOWED	116
PARTLY ALLOWED	94
DISMISSED	77
DISPOSED OFF	57
WITHDRAWN	5
DISSMISS FOR DEFAULT/NON-PROSECUTION	3
D.F.D.(DISSMISSED ON DEFAULT)	2
NON PROSECUTION	1

RAMJANAM RAM ALIAS LATENGE RAM v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-05-09)
DEEPAK LAKRA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-05-09)
ROMANUS EKKA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-05-09)
SMT. SUSHMA TOPPO v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-05-09)
R. D. DIWAN v. REMESH KUMAR AGRAWAL — Chhattisgarh High Court (2024-05-09)
DURGESH YADAV v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-05-09)
SOMARSAI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-05-08)
M/S KANKER ROADWAYS v. THE STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-05-08)
DEOSHARAN SAHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-05-08)
BANWARI LAL PRAJAPATI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-05-08)