LexSANJAY K. AGRAWAL, ARVIND KUMAR VERMA
151 recorded High Court judgment(s) · 2026–2026
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 151 |
Disposal nature
| ALLOWED | 50 |
| DISMISSED FOR NON-COMPLYING CONDITIONAL ORDER | 48 |
| DISMISSED | 27 |
| DISPOSED OFF | 14 |
| WITHDRAWN | 7 |
| PARTLY ALLOWED | 4 |
| NON PROSECUTION | 1 |
Recent judgments
- RAJ KUMAR SONKAR v. SMT. MALTI SONKAR — Chhattisgarh High Court (2026-04-05)
- DR. SANTOSH BHARDWAJ v. SMT. BHORLAXMI BHARDWAJ — Chhattisgarh High Court (2026-04-05)
- SANDHYA SAHU v. DHARMENDRA SAHU — Chhattisgarh High Court (2026-04-05)
- VIBHUTI BHUSAN LAL PRADHAN v. SMT. RANI PRADHAN — Chhattisgarh High Court (2026-04-05)
- NARESH CHAUHAN v. SMT. SITA CHAUHAN — Chhattisgarh High Court (2026-03-19)
- PUSHPA KHALKO v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-03-19)
- DOMANDAS SAHU v. SANGEETA SAHU — Chhattisgarh High Court (2026-03-09)
- VIVEK MODI v. SMT. SWATI — Chhattisgarh High Court (2026-03-08)
- SMT. GUDIYA NAGESH v. NILL — Chhattisgarh High Court (2026-03-02)
- RAJESH VAISHNAV v. SMT. BHUVNESHWARI VAISHNAV — Chhattisgarh High Court (2026-03-02)