SANJAY K. AGRAWAL, AMITENDRA KISHORE PRASAD

276 recorded High Court judgment(s) · 2024–2026

Courts

Chhattisgarh High Court

276

ALLOWED	88
DISMISSED	67
PARTLY ALLOWED	54
DISPOSED OFF	40
WITHDRAWN	19
DISMISSED FOR NON-COMPLYING CONDITIONAL ORDER	7
ABATED	1

Shrawan Kumar Yadav v. State Of Chhattisgarh — Chhattisgarh High Court (2026-01-18)
ITWARI JAISWAL v. SMT. USHA JAISWAL — Chhattisgarh High Court (2026-01-18)
SHEIKH MOHAMMAD JUNAID v. RESHMA PARVEEN — Chhattisgarh High Court (2026-01-18)
SHASHI BHUSHAN SINGH v. SMT. MANISHA SINGH — Chhattisgarh High Court (2026-01-18)
Beerbal Korram v. State Of Chhattisgarh — Chhattisgarh High Court (2026-01-18)
THE PR. COMMISSIONER OF INCOME TAX v. CHHATTISGARH STATE BEVERAGES CORPORATION LIMITED — Chhattisgarh High Court (2025-07-03)
ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL)-2) v. M/S RADHESHYAM AGRAWAL — Chhattisgarh High Court (2025-07-03)
SOUTH EASTERN COALFIELDS LTD. v. DEPUTY COMMISSIONER OF INCOME - TAX — Chhattisgarh High Court (2025-04-16)
SOUTH EASTERN COALFIELDS LTD. v. DEPUTY COMMISSIONER OF INCOME - TAX — Chhattisgarh High Court (2025-04-03)
AMARDAS KHANDE v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-12-12)