LexSANJAY K. AGRAWAL
768 recorded High Court judgment(s) · 2015–2024
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 768 |
Disposal nature
| DISMISSED | 399 |
| DISPOSED OFF | 124 |
| ALLOWED | 107 |
| WITHDRAWN | 68 |
| INFRUCTUOUS | 53 |
| PARTLY ALLOWED | 11 |
| NON PROSECUTION | 3 |
| REJECTED | 2 |
Recent judgments
- PATIRAM DUGGA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-01-04)
- B.S.R. SHASTRI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-01-04)
- KANHAIYA RAM VERMA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-08-11)
- VIJAY KESHARWANI v. DEEPAK SHARMA — Chhattisgarh High Court (2023-07-14)
- JATIN KUMAR LAKHMANI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-07-14)
- STATE OF CHHATTISGARH v. SMT. SANDHYA RANI SINGH — Chhattisgarh High Court (2023-07-14)
- M/s. SABERA SANKET v. THE REGIONAL PROVIDENT FUND COMMISSIONER — Chhattisgarh High Court (2023-07-14)
- RAMESHWAR BHARDWAJ v. UNION OF INDIA — Chhattisgarh High Court (2023-07-14)
- YOGENDRA CHANDRAKAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-07-14)
- VIJAY KESHARWANI v. VIRENDRA GARHEWAL — Chhattisgarh High Court (2023-07-14)