SANJAY DHAR

66 recorded High Court judgment(s) · 2020–2022

Courts

Disposal nature

Recent judgments

• GURDEV SINGH AND ANOTHER v. AJAY KUMAR BHALLA SECRETARY HOME DEPTT AND ANOTHER — High Court of J&K and Ladakh (2022-10-17)
• COMMISSIONER OF CGST AND CENTRAL EXCISE JAMMU v. JAMMU PIGMENTS PVT LTD LOGATE MORE KATHUA — High Court of J&K and Ladakh (2022-05-26)
• COMMISSIONER OF CENTRAL GST AND CENTRAL EXCISE J AND K JAMMU v. M/S JAMMU PIGMENTS PVT LTD KATHUA JAMMU AND KASHMIR — High Court of J&K and Ladakh (2022-05-26)
• COMMISSIONER OF CENTRAL GST AND CENTRAL EXCISE J AND K JAMMU v. KASHMIR STEEL ROLLING MILLS — High Court of J&K and Ladakh (2022-05-26)
• COMMISSIONER OF CENTRAL GST AND CENTRAL EXCISE J AND K JAMMU v. M/S JAMMU PIGMENT PVT LTD KATHUA J AND K — High Court of J&K and Ladakh (2022-05-26)
• COMMISSIONER OF CENTRAL GST AND CENTRAL EXCISE JAMMU v. M/S BBF INDUSTRIES LTD IGC SAMBA — High Court of J&K and Ladakh (2022-05-26)
• COMMISSIONER OF CENTRAL GST AND CENTRAL EXCISE JAMMU v. M/S GODREJ AGROVET LTD IGC SAMBA — High Court of J&K and Ladakh (2022-05-26)
• COMMISSIONER OF CENTRAL GST AND CENTRAL EXCISE JAMMU v. M/S RITZY POLYMERS SIDCO IGC SAMBA — High Court of J&K and Ladakh (2022-05-26)
• COMMISSIONER OF CENTRAL GST AND CENTRAL EXCISE JAMMU v. M/S BERGER PAINTS LTD SIDCO IGC SAMBA — High Court of J&K and Ladakh (2022-05-26)
• COMMISSIONER OF CENTRAL GST AND CENTRAL EXCISE J AND K JAMMU v. M/S JAMMU PIGMENTS PVT LTD KATHUA J AND K — High Court of J&K and Ladakh (2022-05-26)