SANJAY DHAR

2,742 recorded High Court judgment(s) · 2020–2026

Courts

High Court of J&K and Ladakh

2742

Disposed Off	1449
Dismissed	479
Dismissed as Withdrawn	318
Dismissed for Non Prosecution	301
Transferred to Central Administrative Tribunal, Jammu Bench	101
Dismissed as Infractuous	94

JINDAL PHOTO LTD TH SURESH CHANDER SHARMA v. UT OF J AND K TH CHIEF SECRETARY JAMMU AND OTHERS — High Court of J&K and Ladakh (2026-06-03)
JHELUM INFRA PROJECTS PVT LTD TH ITS MANAGING DIRECTOR RAJ KUMAR GUPTA v. T A INFRA PROJECTS LTD TH MANAGING DIRECTOR — High Court of J&K and Ladakh (2026-05-22)
BAL KRISHAN PATHANIA v. UT OF J AND K TH S.H.O. POLICE STATION GANDOH AND OTHERS — High Court of J&K and Ladakh (2026-05-19)
DEEP RAJ v. UT OF J AND K TH SHO POLICE STATION NOWSHERA AND ANOTHER — High Court of J&K and Ladakh (2026-05-19)
ATIF JAVID v. UT OF J AND K TH INCHARGE POLICE STATION MENDHAR AND ANOTHER — High Court of J&K and Ladakh (2026-05-19)
REHAM ALI AND OTHERS v. U T OF J AND K TH SHO POLICE STATION SAMBA — High Court of J&K and Ladakh (2026-05-19)
RESHMA v. UT OF J AND K TH S.H.O. POLICE STATION GANDOH AND OTHERS — High Court of J&K and Ladakh (2026-05-19)
M/S SHARAT PURI CONTRACTOR TH KARAN PURI v. UT OF J AND K TH COMMISSIONER SECRETARY, PUBLIC WORKS (R AND B) DEPARTMENT, JAMMU AND OTHERS — High Court of J&K and Ladakh (2026-05-15)
RAHUL SHARMA TH HIS SISTER RUBY DEVI v. UT OF J AND K PRINCIPAL SECRETARY TO GOVERNMENT HOME DEPARTMENT JAMMU AND OTHERS — High Court of J&K and Ladakh (2026-04-02)
RATTAN LAL TICKU v. U T OF J AND K INDUSTRIES AND COMMERCE DEPTT AND OTHERS — High Court of J&K and Ladakh (2026-04-02)