SANJAY DHAR

28 recorded High Court judgment(s) · 2021–2021

Courts

High Court of J&K and Ladakh

STATE OF J AND K AND ORS (HEALTH AND MEDICAL EDUCATION DEPARTMENT) v. ABDUL REHMAN MIR — High Court of J&K and Ladakh (2021-03-22)
KULSUMA AKHTER v. UNION TERRITORY OF J AND K AND ORS. (INDUSTRIES AND COMMERCE DEPARTMENT) — High Court of J&K and Ladakh (2021-03-03)
MANZOOR AHMAD MIR AND ANR. v. STATE OF J AND K AND ORS. (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2021-02-24)
STATE OF J AND K (FIRE AND EMERGENCY SERVICES) v. GUL MOHAMMAD BHAT AND ORS. — High Court of J&K and Ladakh (2021-02-19)
STATE OF JK AND OTHERS (INDUSTRIES) v. ABDUL AZIZ GANAI — High Court of J&K and Ladakh (2021-02-19)
UNION TERRITORY OF J AND K AND ORS. (HEALTH AND MEDICAL EDUCATION DEPARTMENT) v. SUMEERA JAN AND ORS. — High Court of J&K and Ladakh (2021-02-19)
STATE OF J AND K AND ORS. (GAD) v. NISSAR AHMAD KUMAR — High Court of J&K and Ladakh (2021-02-18)
UNITED INDIA INSURANCE COMPANY v. M/S NATIONAL ROADWAYS — High Court of J&K and Ladakh (2021-02-17)
KHURSHID AHMAD MIR v. HIGH COURT OF J AND K (HCOURT) — High Court of J&K and Ladakh (2021-02-17)
FIRDOUS AHMAD DAR v. STATE OF JK AND OTHERS. (HEALTH DEPTT) — High Court of J&K and Ladakh (2021-02-16)